Rajasthan High Court - Jodhpur
Amar Pratap Developers Private Limited vs Office Of The Assistant Commissioner Of ... on 12 January, 2023
Bench: Sandeep Mehta, Kuldeep Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 4618/2022
Amar Pratap Developers Pvt. Ltd.
----Petitioner
Versus
Office Of The Asst. Comm. Of Income Tax, Bkn.
----Respondent
Connected With
1. D.B. Civil Writ Petition No. 4750/2022
2. D.B. Civil Writ Petition No. 12994/2022
3. D.B. Civil Writ Petition No. 15947/2021
4. D.B. Civil Writ Petition No. 1645/2022
5. D.B. Civil Writ Petition No. 1965/2022
6. D.B. Civil Writ Petition No. 6440/2022
7. D.B. Civil Writ Petition No. 7043/2022
8. D.B. Civil Writ Petition No. 7217/2022
9. D.B. Civil Writ Petition No. 11219/2022
10. D.B. Civil Writ Petition No. 12235/2022
11. D.B. Civil Writ Petition No. 12358/2022
12. D.B. Civil Writ Petition No. 12362/2022
13. D.B. Civil Writ Petition No. 12364/2022
14. D.B. Civil Writ Petition No. 12611/2022
15. D.B. Civil Writ Petition No. 12613/2022
16. D.B. Civil Writ Petition No. 12771/2022
17. D.B. Civil Writ Petition No. 12833/2022
18. D.B. Civil Writ Petition No. 12876/2022
19. D.B. Civil Writ Petition No. 12891/2022
20. D.B. Civil Writ Petition No. 12979/2022
21. D.B. Civil Writ Petition No. 13128/2022
22. D.B. Civil Writ Petition No. 13176/2022
23. D.B. Civil Writ Petition No. 13188/2022
24. D.B. Civil Writ Petition No. 13509/2022
25. D.B. Civil Writ Petition No. 13519/2022
26. D.B. Civil Writ Petition No. 13568/2022
27. D.B. Civil Writ Petition No. 13587/2022
28. D.B. Civil Writ Petition No. 14249/2022
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(2 of 3) [CW-4618/2022]
29. D.B. Civil Writ Petition No. 14628/2022
30. D.B. Civil Writ Petition No. 14680/2022
31. D.B. Civil Writ Petition No. 14901/2022
32. D.B. Civil Writ Petition No. 14942/2022
33. D.B. Civil Writ Petition No. 15166/2022
34. D.B. Civil Writ Petition No. 15220/2022
35. D.B. Civil Writ Petition No. 15243/2022
36. D.B. Civil Writ Petition No. 16583/2022
37. D.B. Civil Writ Petition No. 18519/2022
38. D.B. Civil Writ Petition No. 16338/2022
For Petitioner(s) : Mr. Pushkar Taimini.
Mr. Nikhil Jain.
Mr. Anjay Kothari.
Mr. Rajendra Katariya.
Mr. Anil Bhansali.
Mr. Vineet R. Dave.
Mr. Sharad Kothari.
Mr. Priyansh Arora.
Mr. Prateek Gattan.
Mr. Lokesh Mathur.
Mr. Rakesh Arora.
Mr. Rajat Arora.
Mr. Kapil Purohit.
For Respondent(s) : Mr. K.K. Bissa.
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE KULDEEP MATHUR Order 12/01/2023 Learned counsel Shri K.K. Bissa submits that the Department has taken a decision for seeking transfer of writ petitions pending before different High Courts involving the issues which are raised in this bunch of writ petitions to Hon'ble the Supreme Court. He prays that the matters may be defered by eight weeks and in the meantime, appropriate steps shall be taken. (Downloaded on 14/01/2023 at 12:06:01 AM)
(3 of 3) [CW-4618/2022] The ad interim stay orders passed in favour of the respective writ petitioners are confirmed to last till disposal of the writ petitions. Stay applications are disposed of.
List after eight weeks.
A copy of this order be placed in each file. (KULDEEP MATHUR),J (SANDEEP MEHTA),J 60-Tikam/-
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