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Bombay High Court

Association Of Film And Video Editors, A ... vs The State Of Maharashtra And Ors on 25 July, 2024

                                                                                Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9767 OF 2018

 Association Of Film And Video Editors, A    ....PETITIONER
 Trade Union Thru Rajendra Eknath Surve@yash
 Eknath Surve
             V/S
 The State Of Maharashtra And Ors         ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 25th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 26/07/2024 ::: Downloaded on - 03/08/2024 08:07:03 :::