Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Union of India - Subsection Section 78(3) in The Coal Mines Regulations, 2011 (3)The bound paged book so maintained under sub-regulation (2) by the electrical supervisor or foreman or any other competent person shall be checked and countersigned by the engineer and manager.
