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Patna High Court - Orders

Brij Nandan Prasad vs Uchit Singh on 9 August, 2010

Author: Akhilesh Chandra

Bench: Akhilesh Chandra

                    IN THE HIGH COURT OF JUDICATURE AT PATNA

                                     MA No.19 of 2003

                                   BRIJ NANDAN PRASAD
                                         Versus
                                      UCHIT SINGH


7   09.08.2010

It has come under the heading "to be mentioned."

It is submitted that in last line of paragraph 14 at page 9 of the judgment and order dated 21st July, 2010, "High Court Legal Services Authority" has been mentioned whereas it should be "High Court Legal Services Committee". It is, accordingly, corrected.

Let Rupees five thousand as cost so deposited to the High Court Legal Service Committee be accepted.

(Akhilesh Chandra, J.) AAhmad