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[Cites 0, Cited by 0] [Section 77A] [Entire Act]

State of Maharashtra - Subsection

Section 77A(4) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(4)The sarpanchas shall be nominated by the Panchayat Samitis by rotation every year. The manner and periodicity of a rotation of such nomination shall be such as may be prescribed by the State Government.