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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in The Merchant Shipping (Pilot Ladder) Rules, 1967

(f)the steps shall be maintained in a horizontal position and shall be evenly spaced and not less than 30.5 centimetres or more than 38 centimetres apart;