Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Kerala - Subsection Section 20(1) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994 (1)[The Government may, be Notification in the Gazette, add, omit or amend any entry in the schedule to this Act, but not so as to enhance the rate in any case.
