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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(1)An application for restoration of recognition of a de-recognised Veterinary Institution or Veterinary College may be made to the Secretary, Department of Animal Husbandry, Dairies and Fisheries, Ministry of Agriculture and Farmers Welfare, Krishi Bhawan, New Delhi - 110001 by furnishing a commitment in the form of an affidavit along with a detailed report, and such documents as may be necessary, for the removal of the deficiencies which had formed the basis of its de-recognition and the affidavit mentioned above shall be signed by a member of the governing body of the Veterinary Institution or Veterinary College duly authorised in this regard: