Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 74] [Entire Act] Union of India - Subsection Section 74(1) in The Employees' State Insurance Act, 1948 (1)The State Government shall, by notification in the Official Gazette, constitute an Employees Insurance Court for such local area as may be specified in the notification.
