Delhi High Court - Orders
Krishan Bidhuri vs Kalyan Singh on 27 April, 2022
Author: Talwant Singh
Bench: Talwant Singh
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 221/2017
KRISHAN BIDHURI ..... Petitioner
Through: None.
versus
KALYAN SINGH ..... Respondent
Through: Mr. Vipin K. Saini, Advocate.
CORAM:
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 27.04.2022
1. There is no appearance on behalf of the parties.
2. Adverse orders are deferred.
3. List on 13.10.2022.
TALWANT SINGH, J APRIL 27, 2022 pa Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:05.05.2022 14:34:45