Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in The East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948 5. Conditions of sale. - Such buildings shall be sold to the refugees by auction, or by private treaty on the terms and the conditions contained in Annexure "B".
