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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)The driver of a motor vehicle shall drive the vehicle as close to the left hand side of the road as may be expedient and shall allow all traffic proceeding in the opposite direction to pass him on his right hand side.