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State of Assam - Section

Section 20 in Rules Under the Assam Temperance Act, 1926

20.

The presiding officer shall keep order at the polling station and shall see that no disorderly or drunken person can gain admittance into it. He shall also see that the polling is fairly conducted, shall regulate the number of electors to be admitted at one time and shall exclude all other persons except-
(a)the polling officers and the members of the committee appointed under Rule 17,
(b)the police or other public servants on duty, and
(c)such other persons as the committee appointed under Rule 17 above may require or permit to be present for the purpose of their enquiries under Rule 17.