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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(5)(c) in Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002

(c)The college authorities shall send detailed statement (in duplicate) of the contributions made in Corpus Fund in respect of each employees on a monthly basis to the Chairman of the Trust.