Supreme Court - Daily Orders
Popular Front Of India vs Union Of India on 20 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.12 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)…………………….. Diary No. 26236/2023
(Arising out of impugned final judgment and order dated 21-03-2023
in NSO No. 4559(E)/2022 passed by the Unlawful Activities
[prevention] Tribunal ,delhi)
POPULAR FRONT OF INDIA Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
( IA No.206341/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.206342/2023-EXEMPTION FROM FILING O.T. and IA
No.206340/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 20-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. P. A. Noor Muhamed, AOR
Mr. Adit S. Pujari, Adv.
Mr. A. Nowfal, Adv.
Mr. Abdul Shukoor Mundambra, Adv.
Mr. Shaikh Saipan Dastgir, Adv.
Mr. Shereef Ka, Adv.
Mr. Sheik Moulali Basha, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner, the matter stands adjourned for two weeks.
Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.10.20 16:36:04 IST Reason: (SNEHA DAS) (VIDYA NEGI)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR