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Supreme Court - Daily Orders

Popular Front Of India vs Union Of India on 20 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.12                              COURT NO.6                  SECTION XVII

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)…………………….. Diary No. 26236/2023

     (Arising out of impugned final judgment and order dated                       21-03-2023
     in NSO No. 4559(E)/2022 passed by the Unlawful                                Activities
     [prevention] Tribunal ,delhi)

     POPULAR FRONT OF INDIA                                               Petitioner(s)

                                                    VERSUS

     UNION OF INDIA                                                       Respondent(s)

     ( IA No.206341/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.206342/2023-EXEMPTION FROM FILING O.T. and IA
     No.206340/2023-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 20-10-2023 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                          HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Petitioner(s)                Mr. P. A. Noor Muhamed, AOR
                                      Mr. Adit S. Pujari, Adv.
                                      Mr. A. Nowfal, Adv.
                                      Mr. Abdul Shukoor Mundambra, Adv.
                                      Mr. Shaikh Saipan Dastgir, Adv.
                                      Mr. Shereef Ka, Adv.
                                      Mr. Sheik Moulali Basha, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

In view of the letter circulated by learned counsel for the petitioner, the matter stands adjourned for two weeks.

Signature Not Verified Digitally signed by SNEHA DAS Date: 2023.10.20 16:36:04 IST Reason:
          (SNEHA DAS)                                                    (VIDYA NEGI)
     SENIOR PERSONAL ASSISTANT                                       ASSISTANT REGISTRAR