Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(d) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994 (d)"Scheduled Castes" shall have the same meaning as in clause (24) of Article 366 of the Constitution;
