Kerala High Court
M/S.Superwaudite Jointings Private ... vs M/S.Cochin Shipyard Limited on 5 December, 2025
Author: Sathish Ninan
Bench: Sathish Ninan
2025:KER:94220
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 5TH DAY OF DECEMBER 2025 / 14TH AGRAHAYANA, 1947
RFA NO. 534 OF 2017
AGAINST THE JUDGMENT AND DECREE DATED 30.03.2017 IN OS NO.124
OF 2013 OF III ADDITIONAL SUB COURT, ERNAKULAM
APPELLANT/DEFENDANT:
M/S.SUPERWAUDITE JOINTINGS PRIVATE LIMITED
G/1,SHYAMSUNDAR APARTMENT,6,LAKSHMI SOCIETY,
B/H SBEEBA HOTEL,NAVARANGPURA,AHAMEDBAD-380006,
REPRESENTED BY ITS MG.DIRECTOR,P.J.PANDYA.
BY ADVS.
SRI.JOSEPH MARKOSE (SR.)
SRI.V.ABRAHAM MARKOS
SHRI.ABRAHAM JOSEPH MARKOS
SRI.P.G.CHANDAPILLAI ABRAHAM
SRI.HARAN THOMAS GEORGE
SRI.ISAAC THOMAS
SMT.RACHEL ABRAHAM
RESPONDENT/PLAINTIFF:
M/S.COCHIN SHIPYARD LIMITED
HAVING ITS REGISTERED OFFICE AT
P.O.BAG NO.1653,PERUMANOOR,KOCHI-682015,
REPRESENTED BY MR.ELDHO JOHN,DGM(MATERIALS-I),AGED 43
YEARS,S/O.LATE P.S.JOHN,POOKKOTTIL,PUTHENPURAYIL.
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
05.12.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:94220
Sathish Ninan & P.Krishna Kumar, JJ.
-----------------------------
R.F.A.No.534 of 2017
------------------------------
Dated this the 5th day of December, 2025
JUDGMENT
Sathish Ninan, J.
When the appeal is taken up for hearing, the appellant called absent. Accordingly, the Regular First Appeal is dismissed for non-prosecution Sd/-
Sathish Ninan, Judge Sd/-
P.Krishna Kumar, Judge dlk/5.12.25