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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(a) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(a)the term of office of members appointed by the State Government, the manner of filling vacancies and the procedure to be followed in the discharge of function by members;