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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2) in Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019

(2)After service of notice under sub-rule (1) above, the Chief Administrative Officer shall hold an enquiry and record the summary of the evidence tendered before him and pass orders.