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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Chattisgarh - Subsection

Section 201(ii) in The Chhattisgarh Motor Vehicles Rules, 1994

(ii)unless a heavy goods vehicle or heavy passenger motor vehicle is moved to a position as stated above, put the following mandatory precautionary signals to indicate the presence of the vehicle on the road namely :-