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State of Rajasthan - Section

Section 5 in The Rajasthan Laws (Extension) Act, 1957

5. References to other laws.

- Any reference in any of the Rajasthan laws specified in the Schedule to a law which is not in force in the Abu, Ajmer or Sunel area shall, in relation to any such area, be construed as a reference to the corresponding law, if any, in force therein.