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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(2)(a) in Karnataka Co-Operative Societies Act, 1959

(a)the application shall be accompanied by [five] [Substituted by Act 25 of 1998 w.e.f. 15.8.1998.] copies of the proposed bye-laws of the co-operative society;