Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 7 in Coal Mines Provident Fund and Bonus Schemes Act, 1948 7. Modification of a scheme. - The Central Government may, by notification in the Official Gazette, add to, amend or vary a scheme framed under this Act.
