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Supreme Court - Daily Orders

Central Bureau Of Investigation ... vs Praveen Kumar Maheshwari on 1 August, 2014

D    ITEM NO.202                                 COURT NO.11                   SECTION II

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

           Petition(s) for Special Leave to Appeal (Crl.) No(s). 5203/2011

    CENTRAL BUREAU OF INVESTIGATION EOW-III                                  Petitioner(s)

                                                       VERSUS

    PRAVEEN KUMAR MAHESHWARI & ANR.                                          Respondent(s)

    (with appln. (s) for impleadment and stay and office report)

    Date : 01/08/2014 This petition was called on for hearing today.

    CORAM :
                                 HON’BLE MR. JUSTICE MADAN B. LOKUR
                                 HON’BLE MR. JUSTICE C. NAGAPPAN

    For Petitioner(s)                   Mr.   N.K. Kaul, ASG
                                        Mr.   Rajiv Nanda, Adv.
                                        Mr.   T.A. Khan, Adv.
                                        Mr.   M. Khairati, Adv.
                                        Mr.   B.V. Balram Das
                                        Mr.   Sanyat Lodha, Adv.
                                        Mr.   Arvind Kumar Sharma ,Adv.

    For Respondent(s)                   Mr.   Basant R. Sr. Adv.
                                        Dr.   Kailash Chand, Adv.
                                        Mr.   Ravi Bassi, Adv.
                                        Mr.   Sushil Karanjkar, Adv.
                                        Mr.   A. V. Rangam, Adv.
                                        Mr.   B.A. Ranganadhan, Adv.
                                        Mr.   Vinod N. Naik, Adv.

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter stands adjourned.

To be listed on a non-miscellaneous day.

Signature Not Verified

(R.NATARAJAN) (JASWINDER KAUR) Digitally signed by Meenakshi Kohli Date: 2014.08.11 Court Master Court Master 12:42:26 IST Reason: