Supreme Court - Daily Orders
Central Bureau Of Investigation ... vs Praveen Kumar Maheshwari on 1 August, 2014
D ITEM NO.202 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5203/2011
CENTRAL BUREAU OF INVESTIGATION EOW-III Petitioner(s)
VERSUS
PRAVEEN KUMAR MAHESHWARI & ANR. Respondent(s)
(with appln. (s) for impleadment and stay and office report)
Date : 01/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. N.K. Kaul, ASG
Mr. Rajiv Nanda, Adv.
Mr. T.A. Khan, Adv.
Mr. M. Khairati, Adv.
Mr. B.V. Balram Das
Mr. Sanyat Lodha, Adv.
Mr. Arvind Kumar Sharma ,Adv.
For Respondent(s) Mr. Basant R. Sr. Adv.
Dr. Kailash Chand, Adv.
Mr. Ravi Bassi, Adv.
Mr. Sushil Karanjkar, Adv.
Mr. A. V. Rangam, Adv.
Mr. B.A. Ranganadhan, Adv.
Mr. Vinod N. Naik, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned.
To be listed on a non-miscellaneous day.
Signature Not Verified(R.NATARAJAN) (JASWINDER KAUR) Digitally signed by Meenakshi Kohli Date: 2014.08.11 Court Master Court Master 12:42:26 IST Reason: