Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act] State of West Bengal - Subsection Section 204(2)(vi) in The West Bengal Motor Vehicles Rules, 1989 (vi)terms of payment separately for long distance transport, local transport, home delivery and collection of labour charges for loading and unloading and the demurrage.