Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 4 in Andhra Pradesh Teachers (Regulation of Transfers) Rules, 2013 4. Competent authority for issue of transfer and posting orders. - The appointing authority concerned shall issue transfer and posting orders based on the recommendation of the committee constituted for the purpose
