Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] UT Chandigarh - Section Section 1 in The Chandigarh (Delegation of Powers) Act, 1987 1. Short title and extent.- (1)This Act may be called the Chandigarh (Delegation of Powers) Act, 1987.(2)It extends to the whole of the Union territory of Chandigarh.
