Supreme Court - Daily Orders
Prinicpal Commissioner Of Income Tax 2 vs M/S Best City Developers(India) Pvt Ltd on 6 July, 2018
Bench: Abhay Manohar Sapre, Uday Umesh Lalit
ITEM NO.20 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18925/2018
(Arising out of impugned final judgment and order dated 01-08-2017
in ITA No. 16/2017 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 Petitioner(s)
VERSUS
M/S BEST CITY DEVELOPERS (INDIA) PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.82727/2018-CONDONATION OF DELAY
IN FILING and IA No.82729/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 06-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr.Vikramjit Banerjee, ASG
Ms.Shruti Agarwal, Adv.
Mr.D.L.Chidananda, Adv.
Mr.Manish Pushkarna, Adv.
Mrs.Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Tag with SLP (C) No.12126 of 2018 and other connected matters.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.07 13:34:05 IST Reason: