Section 15 in Punjab Petition Writers (Revenue) Rules, 1982
15. Shifting of place of business by the licenses.
- No licensed petition- writer shall shift his place of business except by permission -(i)of the Collector of the district concerned from one sub-division to another sub-division in same District.(ii)of the Commissioner of the division concerned from one district to another district within the same Division ; and(iii)of the Financial Commissioner, Revenue, Punjab, from one Division to another Division.
