Himachal Pradesh High Court
Rajat Kumar Bhalotia vs Tech. Medicate Pvt. Ltd. on 17 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Rajat Kumar Bhalotia vs.Tech. Medicate Pvt. Ltd.
Cr.MMO No.166 of 2018 17.04.2023 Present: Mr. Sanjay Verma, Advocate Vice Ms. Shalini Thakur, Advocate, for the petitioner.
Mr. Rajiv Jiwan, Senior Advocate with Mr. Suneet Goel, Advocate, for the respondent.
At the request of learned vice counsel appearing on behalf of the petitioner, list on 03.05.2023.
( Sushil Kukreja ) Judge 17th April, 2023 (reena) ::: Downloaded on - 17/04/2023 20:41:47 :::CIS