Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(a) in Kerala Cooperative Societies Act, 1969

(a)the State Co-operative Union if the bye-laws to be amended are that of an apex society or a central society; or