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[Cites 0, Cited by 0] [Section 349(8)] [Section 349] [Entire Act]

State of Tamilnadu - Subsection

Section 349(8)(e) in Chennai City Municipal Corporation Act, 1919

(e)[ for regulating the leasing of road-sides and street-margins vested in the corporation;] [Inserted by section 85 of the Madras City Municipal (Amendment) Act, 1961 (Tamil Nadu Act 56 of 1961).]