Supreme Court - Daily Orders
Messer Griesheim Gmbh (Now Called Air ... vs Goyal Mg Gases Private Limited on 7 August, 2023
ITEM NO.27 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4774/2023
(Arising out of impugned final judgment and order dated 21-12-2022
in EFAOS No. 3/2014 passed by the High Court of Delhi at New Delhi)
MESSER GRIESHEIM GMBH (NOW CALLED AIR
LIQUIDE DEUTSCHLAND GMBH) Petitioner(s)
VERSUS
GOYAL MG GASES PRIVATE LIMITED Respondent(s)
(WITH IA No. 93791/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
95300/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 85616/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
48628/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 07-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Huzefa Ahmadi, Sr. Adv.
Ms. Mohna, AOR
Ms. Geetali Hazarika, Adv.
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Abhishke Puri, Adv.
Ms. Aruna Gupta, AOR
Mr. Surabhi Gupta, Adv.
Mr. Tosiv Goyal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 11 August 2023.
Signature Not Verified Digitally signed by(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) Sanjay Kumar Date: 2023.08.07 17:04:45 IST DEPUTY REGISTRAR ASSISTANT REGISTRAR Reason: