Delhi High Court - Orders
(Exemption) Polo Singh And Co vs Municipal Corporation Of Delhi on 18 January, 2023
$~45.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 76/2023 and C.M. Nos. 2346/2023 (stay) & 2347/2023
(exemption)
POLO SINGH AND CO ..... Petitioner
Through: Mr. Gagan Gandhi, Mr. Akash Bassi
and Mr. Rituraj Patil, Advocates.
versus
MUNICIPAL CORPORATION OF DELHI ..... Respondent
Through: Mr. Siddhant Nath, Advocate.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 18.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
The present writ petition has been filed by the petitioner seeking the following reliefs:-
"i) Direct the Ld. Appellate Tribunal, MCD to adjudicate an application dated 21.11.2022 attached herewith as Annexure-3 before the disposal of the appeal;
ii) Direct the Ld Appellate Tribunal, MCD to take on record an application dated 05.12.2022 attached herewith as Annexure- 2 and adjudicate before the disposal of the appeal;
iii) Direct the Ld Appellate Tribunal, MCD to take additional ground in appeal;"Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:25.01.2023 18:16:47
After some arguments, learned counsel for the petitioner seeks leave to withdraw the present petition.
The petition is, accordingly, dismissed as withdrawn.
GAURANG KANTH, J JANUARY 18, 2023 kd Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:25.01.2023 18:16:47