Section 16 in The Delhi Electricity Reform Act, 2000
16. Issue of orders and practice directions.
-Subject to the provisions of the Electricity Act, 2003 and these regulations, the Commission may, from time to time, issue orders and practice directions in regard to the implementation of these regulations and procedure to be followed and various matters, which the Commission has been empowered by these regulations to direct, and matters incidental or ancillary thereto.
