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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1)(g) in West Bengal Town and Country (Planning and Development) Act, 1979

(g)to carry out or cause to be carried out such works as are contemplated in the [Land Use and Development Control Plans;] [Substituted by Section 3(b)(iii), ibid for development plans.]