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Union of India - Section

Section 159 in The Navy (Pension) Regulations, 1964

159. Audit report on applications for pension and gratuity.

- The Controller of Defence Accounts (Pensions) or the Controller of Defence Accounts (Navy), as the case may be, receiving the application, after satisfying himself that it is complete in all respects shall, in cases where he is not himself the sanctioning authority, submit it to the sanctioning authority with an audit report upon the claim for pension, gratuity or allowance and the regulations applicable to the case.