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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(iii) in Punjab Urban Planning and Development Building Rules, 2018

(iii)the partial completion certificate may be granted for partially constructed nonresidential buildings subject to the minimum completion of 25 percent construction of the availed total floor area along with all the required public utilities and public safety measures;