Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act] Union of India - Subsection Section 107(1)(a) in The Coal Mines Regulations, 2011 (a)identify the hazards to health and safety of the persons employed at the mine to which they may be exposed while at work;