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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and Ordinances, co-ordinate and exercise general supervision over all academic policies of the University.[Provided that the Pro Vice-Chancellor shall be the ex-officio member of the Academic Council] [Amended by Haryana Act No.15 of 2008]