Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 267] [Entire Act] State of Assam - Subsection Section 267(6) in Instructions Relating to Liquor (6)Any money realised by sale of articles confiscated under the Excise and Opium laws, after the deduction of the portion representing duty.
