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Delhi High Court - Orders

The Pr. Commissioner Of Income Tax -9 vs Vedanta Limited on 30 November, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                              $~1, 4 to 8 of 2019
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +   ITA 347/2019 & CM APPL. 15850/2019

                                  THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                                Through: Mr. Udit Sharma, Advocate for
                                                         Ms. Vibhooti Malhotra, Advocate.

                                                  versus

                                  VEDANTA LIMITED                           ..... Respondent
                                               Through: Mr. Prakash Kumar, Advocate.

                              +   ITA 259/2019
                                  THE PR. COMMISSONER OF INCOME TAX -9 ..... Appellant
                                                Through: Mr. Udit Sharma, Advocate for
                                                         Ms. Vibhooti Malhotra, Advocate.

                                                  versus

                                  VEDANTA LIMITED                           ..... Respondent
                                               Through: Mr. Prakash Kumar, Advocate.



                              +   ITA 364/2019

                                  THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                                Through: Mr. Udit Sharma, Advocate for
                                                         Ms. Vibhooti Malhotra, Advocate.

                                                  versus

                                  VEDANTA LIMITED                           ..... Respondent
                                               Through: Mr. Prakash Kumar, Advocate.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:01.12.2021
20:05:42
                               +   ITA 384/2019 & CM APPLs.17668-17669/2019

                                  THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                                Through: Mr. Udit Sharma, Advocate for
                                                         Ms. Vibhooti Malhotra, Advocate.

                                                  versus

                                  VEDANTA LTD.                                 ..... Respondent
                                                  Through: Mr. Prakash Kumar, Advocate.


                              +   ITA 303/2018

                                  VEDANTA LIMITED
                                  (SUCCESSOR TO CAIRN INDIA LIMITED)        ..... Appellant
                                               Through: Mr. Prakash Kumar, Advocate.

                                                  versus

                                  PRINCIPAL COMMISSIONER
                                  OF INCOME TAX-9, NEW DELHI                ..... Respondent
                                               Through: Mr. Udit Sharma, Advocate for
                                                        Ms. Vibhooti Malhotra, Advocate.

                              +   ITA 310/2018

                                  VEDANTA LIMITED
                                  (SUCCESSOR TO CAIRN INDIA LIMITED)        ..... Appellant
                                               Through: Mr. Prakash Kumar, Advocate.


                                                  versus

                                  PRINCIPAL COMMISSIONER
                                  OF INCOME TAX-9, NEW DELHI                ..... Respondent
                                               Through: Mr. Udit Sharma, Advocate for
                                                        Ms. Vibhooti Malhotra, Advocate.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:01.12.2021
20:05:42
                                       CORAM:
                                      HON'BLE MR. JUSTICE MANMOHAN
                                      HON'BLE MR. JUSTICE NAVIN CHAWLA

                                                  ORDER

% 30.11.2021 At the request of learned counsel for Revenue, adjourned to 09th May, 2022.

MANMOHAN, J NAVIN CHAWLA, J NOVEMBER 30, 2021 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:01.12.2021 20:05:42