Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 8 in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

8.

Every person engaged by a purchasing agent in purchase of foodgrains under this Order shall comply with the directions that may be issued from time to time by the State Government or Collector or Controller, in this connection.