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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Jharkhand - Subsection

Section 58(2) in Bihar Entertainments Tax Rules, 1984

(2)Of the two foils issued to the spectator as mentioned in sub-clause (ii) of clause (a) of sub-rule (1) of rule 15, the second foil bearing the tail portion of the stamp shall remain with the spectator while the third foil shall be detached and collected by a Gate-keeper.