Supreme Court - Daily Orders
Deputy Commissioner Of Income Tax vs Abacus Real Estate Private Ltd. on 20 February, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.9 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34669/2022
(Arising out of impugned final judgment and order dated 25-10-2021
in WP No. 1221/2021 passed by the High Court o f
Judicature at Bombay)
DEPUTY COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
ABACUS REAL ESTATE PRIVATE LTD. Respondent(s)
( IA No.29677/2023-CONDONATION OF DELAY IN FILING and IA
No.29692/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 20-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. K M Natraj, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Shailesh Mandiyal, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Nishesh Sharma, Adv.
Mr. Santosh Kumar, Adv.
Mr. Nakul Chengappa K.K., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice.
Tag with SLP (C) No.4906/2022.
(NEETU SACHDEVA) Signature Not Verified (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS Digitally signed by Neetu Sachdeva Date: 2023.02.22 ASSISTANT REGISTRAR 14:50:56 IST Reason: