Allahabad High Court
Mange Ram & Ors. vs State Of U.P. & Others on 1 February, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 58963 of 2009 Petitioner :- Mange Ram & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- S.S. Shukla Respondent Counsel :- C.S.C. Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J. No counter affidavit has been filed. The writ petition stands admitted. Three weeks further time is granted to file counter affidavit.
(Prakash Krishna, J.) (Yogesh Chandra Gupta, J.) Order Date :- 1.2.2010 LBY