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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(p) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(p)withholding or cancelling results of an examination conducted by the Board, and cancelling an examination conducted by it in respect of any candidate;