Section 31(2) in Bihar and Orissa Public Demand Recovery Rules
(2)Where on the produce being put up for sale -(a)a fair price, in the estimation of the person holding the sale is not offered for it, and(b)the owner of the produce or a person authorised to act in this behalf applies to have the sale postponed till the next day or if a market is held at the place of sale the next market day.the sale shall be postponed accordingly and shall be then completed, whatever price may be offered for the produce.
