Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Kerala - Subsection Section 70(5) in The Kerala Prisons and Correctional Services (Management) Act, 2010 (5)The prisoners shall also contribute such portion of the wages that may be received by them for labour or work done in prison.
