Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Madhya Pradesh - Subsection Section 47(i) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (i)to prepare and examine the budget for the ensuing financial year in such manner as to enable the Board to submit the same to Government up to 31st January;
